Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978

Act number

Act 12 of 1979

Year

1979

Enacted on

28-05-1979

In force from

23 May 1979

Jurisdiction

Assam State Act

Subjects

Social Welfare, Tribal And Minority Affairs, Public Service

Read the full text of Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978 section by section on LawLens.

Official source: India Code