Assam State Housing Board Act, 1972
- Year
- 1974
- Enacted on
- 20-02-1974
- In force from
- 16 March 2018
- Jurisdiction
- Assam State Act
- Subjects
- Housing And Urban Development
Read the full text of Assam State Housing Board Act, 1972 section by section on LawLens.
Official source: India Code