Assam State Industrial Relief Undertakings (Special Provisions) Act, 1984

An Act to enable the State Government to make special provisions for industrial undertakings for providing relief against unemployment, - Preamble. - Whereas it is expedient to take steps to enable the State Government to make special provisions for a limited period in respect of industrial relations, financial obligations and other like matters in relation to industrial undertakings the running of which is considered essential as a measure of prevention or of providing relief against unemployment, in the manner hereinafter appearing ; It is hereby enacted in the Thirty-fifth Year of the Republic of India as follows :-

Act number

Act 7 of 1984

Year

1984

Enacted on

07-04-1984

In force from

7 April 1984

Jurisdiction

Assam State Act

Subjects

Labour And Employment

Read the full text of Assam State Industrial Relief Undertakings (Special Provisions) Act, 1984 section by section on LawLens.

Official source: India Code