ASSAM TAXATION (LIQUIDATION OF ARREAR DUES) (AMENDMENT) ACT, 2019
- Act number
- Act 18 of 2019
- Year
- 2019
- Enacted on
- 31-12-2020
- In force from
- 31 December 2019
- Jurisdiction
- Assam State Act
- Subjects
- Taxation
Read the full text of ASSAM TAXATION (LIQUIDATION OF ARREAR DUES) (AMENDMENT) ACT, 2019 section by section on LawLens.
Official source: India Code