ASSAM TAXATION (ON SPECIFIED LANDS) (AMENDMENT) ACT, 2019

Act number
Act 15 of 2019
Year
2019
Enacted on
04-09-2019
In force from
4 September 2019
Jurisdiction
Assam State Act
Subjects
Taxation

Read the full text of ASSAM TAXATION (ON SPECIFIED LANDS) (AMENDMENT) ACT, 2019 section by section on LawLens.

Official source: India Code