Assam Town and Country Planning Act, 1959
- Year
- 1960
- Enacted on
- 17-02-1960
- In force from
- 1 January 1959
- Jurisdiction
- Assam State Act
- Subjects
- Housing And Urban Development
Read the full text of Assam Town and Country Planning Act, 1959 section by section on LawLens.
Official source: India Code