Assam Urban Areas Rent Control (Amendment) Act, 1972
- Act number
- Act 17 of 1972
- Year
- 1972
- Enacted on
- 02-05-1972
- In force from
- 1 May 1972
- Jurisdiction
- Assam State Act
- Subjects
- Housing And Urban Development
Read the full text of Assam Urban Areas Rent Control (Amendment) Act, 1972 section by section on LawLens.
Official source: India Code