ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD ACT. 1985
- Year
- 1987
- Enacted on
- 09-01-1987
- In force from
- 1 January 1985
- Jurisdiction
- Assam State Act
- Subjects
- Housing And Urban Development
Read the full text of ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD ACT. 1985 section by section on LawLens.
Official source: India Code