Assam Weights and Measures (Enforcement) Act, 1958

An Act to provide for the enforcement of Standards of Weights and Measures Act, 1956 (Central Act 89 of 1956) and for matters connected therewith. Preamble. - Where as it is expedient to enforce the Standards of Weights and Measures Act, 1956 (Central Act 89 of 1956) in the State of Assam and for matters connected therewith ; It is hereby enacted in the Ninth Year of the Republic of India as follows:- Chapter - I Preliminary

Act number

Act 19 of 1959

Year

1959

Enacted on

28-05-1959

In force from

24 May 1959

Jurisdiction

Assam State Act

Subjects

Science Standards And Metrology

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Official source: India Code