Assam Witch Hunting (Prohibition, Prevention and Protection) Act, 2015

Act number
Act 21 of 2018
Year
2018
Enacted on
30-06-2018
In force from
13 June 2018
Jurisdiction
Assam State Act
Subjects
Criminal Law, Criminal Procedure, Social Welfare

Read the full text of Assam Witch Hunting (Prohibition, Prevention and Protection) Act, 2015 section by section on LawLens.

Official source: India Code