Bodoland University Act, 2009
An Act to establish and constitute a teaching and affiliating University at Kokrajhar Preamble. - Whereas it is expedient to establish and constitute a teaching, and affiliating University at Kokrajhar; It is hereby enacted in the Sixtieth Year of the Republic of India as follows:-
- Act number
- Act 11 of 2009
- Year
- 2009
- Enacted on
- 28-02-2009
- In force from
- 6 April 2017
- Jurisdiction
- Assam State Act
- Subjects
- Education
Read the full text of Bodoland University Act, 2009 section by section on LawLens.
Official source: India Code