CODE OF CRIMINAL PROCEDURE (ASSAM AMENDMENT) ACT, 1983
Modifications in the Code
- Act number
- Act 3 of 1984
- Year
- 1984
- Enacted on
- 08-02-1984
- In force from
- 19 January 1984
- Jurisdiction
- Assam State Act
- Subjects
- Criminal Procedure
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Official source: India Code