Gauhati Municipal Corporation Act, 1969
- Act number
- Act 1 of 1973
- Year
- 1973
- Enacted on
- 08-01-1973
- In force from
- 18 January 1973
- Jurisdiction
- Assam State Act
- Subjects
- Housing And Urban Development
Read the full text of Gauhati Municipal Corporation Act, 1969 section by section on LawLens.
Official source: India Code