GOALPARA TENANCY (EMERGENCY PROVISIONS) ACT, 1962

An Act to extend the period of limitation under the Goalpara Tenancy Act, 1929 Preamble. - Whereas it was not practicable for the people to file suit for the decision of any dispute in respect of record-of-rights within the period of limitation; And whereas it is now considered expedient to extend the said period of limitation in the manner hereinafter appearing ; It is hereby enacted in the Thirteenth Year of the Republic of India as follows.

Act number
Act 25 of 1962
Year
1962
Enacted on
11-09-1962
In force from
11 September 1962
Jurisdiction
Assam State Act
Subjects
Land And Property

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Official source: India Code