Guwahati Metropolitan Drinking Water and Sewerage Board Act, 2009
Chapter-I - Preliminary CHAPTER-I Preliminary
- Act number
- Act 10 of 2009
- Year
- 2009
- Enacted on
- 28-02-2009
- In force from
- 19 February 2009
- Jurisdiction
- Assam State Act
- Subjects
- Housing And Urban Development
Read the full text of Guwahati Metropolitan Drinking Water and Sewerage Board Act, 2009 section by section on LawLens.
Official source: India Code