GUWAHATI MUNICIPAL CORPORATION (AMENDMENT) ACT, 2019
- Act number
- Act 14 of 2019
- Year
- 2019
- Enacted on
- 04-09-2019
- In force from
- 4 September 2019
- Jurisdiction
- Assam State Act
- Subjects
- Housing And Urban Development
Read the full text of GUWAHATI MUNICIPAL CORPORATION (AMENDMENT) ACT, 2019 section by section on LawLens.
Official source: India Code