Bihar Agricultural and Rural Area Development Agency (Repeal) Act, 2017
Bihar Agricultural and Rural Area Development Agency (Repeal) Act, 2017
- Act number
- Act 6 of 2018
- Year
- 2018
- Enacted on
- 15-05-2018
- In force from
- 1 July 2017
- Jurisdiction
- Bihar State Act
- Subjects
- Agriculture
Read the full text of Bihar Agricultural and Rural Area Development Agency (Repeal) Act, 2017 section by section on LawLens.
Official source: India Code