BIHAR APPROPRIATION (No.-2) ACT, 2020

THE BIHAR APPROPRIATION (No.-2) ACT, 2020

Act number
Act 4 of 2020
Year
2020
Enacted on
20-03-2020
In force from
1 April 2020
Jurisdiction
Bihar State Act
Subjects
Public Finance

Read the full text of BIHAR APPROPRIATION (No.-2) ACT, 2020 section by section on LawLens.

Official source: India Code