BIHAR APPROPRIATION (VOTE ON ACCOUNT) ACT, 2019
THE BIHAR APPROPRIATION (VOTE ON ACCOUNT) ACT, 2019
- Act number
- Act 4 of 2019
- Year
- 2019
- Enacted on
- 25-02-2019
- In force from
- 1 April 2018
- Jurisdiction
- Bihar State Act
- Subjects
- Public Finance
Read the full text of BIHAR APPROPRIATION (VOTE ON ACCOUNT) ACT, 2019 section by section on LawLens.
Official source: India Code