Bihar Delegated Legislation Provisions Act, 2013
The Bihar Delegated Legislation Provisions Act, 2013
- Year
- 2014
- Enacted on
- 03-01-2014
- In force from
- 3 January 2014
- Jurisdiction
- Bihar State Act
- Subjects
- Administrative Law
Read the full text of Bihar Delegated Legislation Provisions Act, 2013 section by section on LawLens.
Official source: India Code