BIHAR FINANCE ACT, 2013
BIHAR FINANCE ACT, 2013
- Year
- 2013
- Enacted on
- 01-04-2013
- In force from
- 1 April 2013
- Jurisdiction
- Bihar State Act
- Subjects
- Taxation, Transport And Motor Vehicles
Read the full text of BIHAR FINANCE ACT, 2013 section by section on LawLens.
Official source: India Code