Bihar Finance Service (Recruitment by Selection) (Repeal) Act, 2016
The Bihar Finance Service (Recruitment by Selection) (Repeal) Act, 2016
- Act number
- Act 3 of 2017
- Year
- 2017
- Enacted on
- 06-01-2017
- In force from
- 6 January 2017
- Jurisdiction
- Bihar State Act
- Subjects
- Public Service
Read the full text of Bihar Finance Service (Recruitment by Selection) (Repeal) Act, 2016 section by section on LawLens.
Official source: India Code