BIHAR FIRE SERVICE ACT, 2014
BIHAR FIRE SERVICE ACT, 2014
- Year
- 2014
- Enacted on
- 27-03-2014
- In force from
- 1 January 2014
- Jurisdiction
- Bihar State Act
- Subjects
- Disaster Management, Public Service, Administrative Law
Read the full text of BIHAR FIRE SERVICE ACT, 2014 section by section on LawLens.
Official source: India Code