Bihar Fiscal Responsibility and Budget Management Act, 2006
- Act number
- Act 5 of 2006
- Year
- 2006
- Enacted on
- 05-04-2006
- In force from
- 1 January 2006
- Jurisdiction
- Bihar State Act
- Subjects
- Public Finance
Read the full text of Bihar Fiscal Responsibility and Budget Management Act, 2006 section by section on LawLens.
Official source: India Code