Bihar Government Premises (Rent Recovery and Eviction) Act, 1956
The Bihar Government Premises (Rent Recovery and Eviction) Act, 1956
- Act number
- Act 20 of 1956
- Year
- 1956
- Enacted on
- 01-10-1956
- In force from
- 1 October 1956
- Jurisdiction
- Bihar State Act
- Subjects
- Land And Property, Administrative Law
Read the full text of Bihar Government Premises (Rent Recovery and Eviction) Act, 1956 section by section on LawLens.
Official source: India Code