BIHAR INTEGRATED CHECK-POST AUTHORITY ACT, 2011
THE BIHAR INTEGRATED CHECK-POST AUTHORITY ACT, 2011
- Act number
- Act 9 of 2011
- Year
- 2011
- Enacted on
- 27-05-2011
- In force from
- 27 May 2011
- Jurisdiction
- Bihar State Act
- Subjects
- Taxation
Read the full text of BIHAR INTEGRATED CHECK-POST AUTHORITY ACT, 2011 section by section on LawLens.
Official source: India Code