Bihar Land Disputes Resolution Act, 2009
The Bihar Land Disputes Resolution Act, 2009
- Act number
- Act 4 of 2010
- Year
- 2010
- Enacted on
- 08-01-2010
- In force from
- 8 January 2010
- Jurisdiction
- Bihar State Act
- Subjects
- Land And Property
Read the full text of Bihar Land Disputes Resolution Act, 2009 section by section on LawLens.
Official source: India Code