Bihar Medical Service Institution and Person Protection Act, 2011
Bihar Medical Service Institution and Person Protection Act, 2011
- Act number
- Act 18 of 2011
- Year
- 2011
- Enacted on
- 15-09-2011
- In force from
- 15 September 2011
- Jurisdiction
- Bihar State Act
- Subjects
- Health And Medicine
Read the full text of Bihar Medical Service Institution and Person Protection Act, 2011 section by section on LawLens.
Official source: India Code