Bihar Motor Transport Vehicles Toll Act, 1992

Act number
Act 20 of 1992
Year
1992
Enacted on
17-08-1992
In force from
17 August 1992
Jurisdiction
Bihar State Act
Subjects
Transport And Motor Vehicles

Read the full text of Bihar Motor Transport Vehicles Toll Act, 1992 section by section on LawLens.

Official source: India Code