Bihar Motor Vehicle Taxation Act, 1994

Act number
Act 8 of 1994
Year
1994
Enacted on
26-04-1994
In force from
26 April 1994
Jurisdiction
Bihar State Act
Subjects
Taxation, Transport And Motor Vehicles

Read the full text of Bihar Motor Vehicle Taxation Act, 1994 section by section on LawLens.

Official source: India Code