BIHAR MUNICIPAL (AMENDMENT) ACT, 2020

THE BIHAR MUNICIPAL (AMENDMENT) ACT, 2020

Act number
Act 13 of 2020
Year
2020
Enacted on
10-08-2020
In force from
10 August 2020
Jurisdiction
Bihar State Act
Subjects
Housing And Urban Development

Read the full text of BIHAR MUNICIPAL (AMENDMENT) ACT, 2020 section by section on LawLens.

Official source: India Code