BIHAR POLICE ACT, 2007
BIHAR POLICE ACT, 2007
- Act number
- Act 1 of 2007
- Year
- 2007
- Enacted on
- 30-03-2007
- In force from
- 1 January 2007
- Jurisdiction
- Bihar State Act
- Subjects
- Public Service, Administrative Law, Criminal Procedure
Read the full text of BIHAR POLICE ACT, 2007 section by section on LawLens.
Official source: India Code