Bihar Police Sub-ordinate Services Commission Act, 2016

Bihar Police Sub-ordinate Services Commission Act, 2016

Act number

Act 6 of 2016

Year

2016

Enacted on

06-04-2016

In force from

1 January 2016

Jurisdiction

Bihar State Act

Subjects

Public Service, Administrative Law

Read the full text of Bihar Police Sub-ordinate Services Commission Act, 2016 section by section on LawLens.

Official source: India Code