Bihar prevention of Beggary Act, 1951

Bihar prevention of Beggary Act, 1951

Act number

Act 1 of 1952

Year

1952

Enacted on

23-01-1952

In force from

23 January 1952

Jurisdiction

Bihar State Act

Subjects

Social Welfare, Criminal Law

Read the full text of Bihar prevention of Beggary Act, 1951 section by section on LawLens.

Official source: India Code