Bihar Public Works Contracts Disputes Arbitration Tribunal (Amendment) Act, 2020
Bihar Public Works Contracts Disputes Arbitration Tribunal (Amendment) Act, 2020.
- Act number
- Act 14 of 2020
- Year
- 2020
- Enacted on
- 10-08-2020
- In force from
- 10 August 2020
- Jurisdiction
- Bihar State Act
- Subjects
- Arbitration And Mediation, Contracts And Commercial Law
Read the full text of Bihar Public Works Contracts Disputes Arbitration Tribunal (Amendment) Act, 2020 section by section on LawLens.
Official source: India Code