BIHAR RIGHT TO PUBLIC GRIEVANCE REDRESSAL ACT, 2015
THE BIHAR RIGHT TO PUBLIC GRIEVANCE REDRESSAL ACT, 2015
- Act number
- Act 19 of 2015
- Year
- 2015
- Enacted on
- 28-08-2015
- In force from
- 28 August 2015
- Jurisdiction
- Bihar State Act
- Subjects
- Administrative Law
Read the full text of BIHAR RIGHT TO PUBLIC GRIEVANCE REDRESSAL ACT, 2015 section by section on LawLens.
Official source: India Code