BIHAR RIGHT TO PUBLIC SERVICES ACT, 2011
BIHAR RIGHT TO PUBLIC SERVICES ACT, 2011
- Year
- 2011
- Enacted on
- 02-05-2011
- In force from
- 2 May 2011
- Jurisdiction
- Bihar State Act
- Subjects
- Public Service, Administrative Law
Read the full text of BIHAR RIGHT TO PUBLIC SERVICES ACT, 2011 section by section on LawLens.
Official source: India Code