BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2015

THE BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2015

Act number
Act 14 of 2015
Year
2015
Enacted on
19-08-2015
In force from
19 August 2015
Jurisdiction
Bihar State Act
Subjects
Taxation

Read the full text of BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2015 section by section on LawLens.

Official source: India Code