BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2019
THE BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2019
- Act number
- Act 20 of 2019
- Year
- 2019
- Enacted on
- 12-12-2019
- In force from
- 1 January 2019
- Jurisdiction
- Bihar State Act
- Subjects
- Taxation
Read the full text of BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2019 section by section on LawLens.
Official source: India Code