BIHAR SPORTS (REGISTRATION, RECOGNITION AND REGULATION OF SPORTS ASSOCIATIONS) ACT, 2013
THE BIHAR SPORTS (REGISTRATION, RECOGNITION AND REGULATION OF SPORTS ASSOCIATIONS) ACT, 2013
- Act number
- Act 21 of 2013
- Year
- 2013
- Enacted on
- 11-09-2013
- In force from
- 1 January 2013
- Jurisdiction
- Bihar State Act
- Subjects
- Cooperatives And Societies, Administrative Law
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Official source: India Code