Bihar State Election Authority Act, 2008
- Act number
- Act 14 of 2008
- Year
- 2008
- Enacted on
- 23-04-2008
- In force from
- 23 April 2008
- Jurisdiction
- Bihar State Act
- Subjects
- Elections
Read the full text of Bihar State Election Authority Act, 2008 section by section on LawLens.
Official source: India Code