BIHAR STATE HIGHER EDUCATION COUNCIL Act, 2018
THE BIHAR STATE HIGHER EDUCATION COUNCIL Act, 2018
- Act number
- Act 1 of 2020
- Year
- 2020
- Enacted on
- 16-01-2020
- In force from
- 16 January 2020
- Jurisdiction
- Bihar State Act
- Subjects
- Education
Read the full text of BIHAR STATE HIGHER EDUCATION COUNCIL Act, 2018 section by section on LawLens.
Official source: India Code