Bihar State Street Vendors (Protection of livelihood and regulation of trade) (Repeal) Act, 2016

Bihar State Street Vendors (Protection of livelihood and regulation of trade) (Repeal) Act, 2016.

Act number
Act 2 of 2017
Year
2017
Enacted on
06-01-2017
In force from
6 January 2017
Jurisdiction
Bihar State Act
Subjects
Labour And Employment

Read the full text of Bihar State Street Vendors (Protection of livelihood and regulation of trade) (Repeal) Act, 2016 section by section on LawLens.

Official source: India Code