BIHAR STATE WATER AND SEWAGE BOARD (REPEAL) ACT, 2017
THE BIHAR STATE WATER AND SEWAGE BOARD (REPEAL) ACT, 2017
- Act number
- Act 3 of 2018
- Year
- 2018
- Enacted on
- 05-04-2018
- In force from
- 1 January 2018
- Jurisdiction
- Bihar State Act
- Subjects
- Housing And Urban Development
Read the full text of BIHAR STATE WATER AND SEWAGE BOARD (REPEAL) ACT, 2017 section by section on LawLens.
Official source: India Code