BIHAR TAX ON PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS ACT, 2011

THE BIHAR TAX ON PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS ACT, 2011

Act number
Act 10 of 2011
Year
2011
Enacted on
27-05-2011
In force from
27 May 2011
Jurisdiction
Bihar State Act
Subjects
Taxation

Read the full text of BIHAR TAX ON PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS ACT, 2011 section by section on LawLens.

Official source: India Code