BIHAR TAXATION LAWS (RELAXATION OF PERIOD OF LIMITATION PROVISIONS) ACT, 2020
THE BIHAR TAXATION LAWS (RELAXATION OF PERIOD OF LIMITATION PROVISIONS) ACT, 2020
- Act number
- Act 6 of 2020
- Year
- 2020
- Enacted on
- 10-08-2020
- In force from
- 20 March 2020
- Jurisdiction
- Bihar State Act
- Subjects
- Taxation
Read the full text of BIHAR TAXATION LAWS (RELAXATION OF PERIOD OF LIMITATION PROVISIONS) ACT, 2020 section by section on LawLens.
Official source: India Code