BIHAR UNDERGROUND PIPELINES (ACQUISITION OF RIGHT OF USER IN LAND) ACT, 2011
THE BIHAR UNDERGROUND PIPELINES (ACQUISITION OF RIGHT OF USER IN LAND) ACT, 2011
- Act number
- Act 15 of 2011
- Year
- 2011
- Enacted on
- 08-08-2011
- In force from
- 1 January 2011
- Jurisdiction
- Bihar State Act
- Subjects
- Land And Property
Read the full text of BIHAR UNDERGROUND PIPELINES (ACQUISITION OF RIGHT OF USER IN LAND) ACT, 2011 section by section on LawLens.
Official source: India Code