BIHAR VALUE ADDED TAX ACT, 2016

BIHAR VALUE ADDED TAX ACT, 2016

Act number

Act 4 of 2016

Year

2016

Enacted on

04-04-2016

In force from

4 April 2016

Jurisdiction

Bihar State Act

Subjects

Taxation

Read the full text of BIHAR VALUE ADDED TAX ACT, 2016 section by section on LawLens.

Official source: India Code