CONTRACT LABOUR (REGULATION AND ABOLITION) (BIHAR AMENDMENT) ACT, 2020
THE CONTRACT LABOUR (REGULATION AND ABOLITION) (BIHAR AMENDMENT) ACT, 2020
- Act number
- Act 17 of 2020
- Year
- 2020
- Enacted on
- 18-11-2020
- In force from
- 18 November 2020
- Jurisdiction
- Bihar State Act
- Subjects
- Labour And Employment
Read the full text of CONTRACT LABOUR (REGULATION AND ABOLITION) (BIHAR AMENDMENT) ACT, 2020 section by section on LawLens.
Official source: India Code