Court Fees (Bihar Amendment) ACT, 2008
The Court Fees (Bihar Amendment) ACT, 2008
- Act number
- Act 32 of 2008
- Year
- 2008
- Enacted on
- 26-12-2008
- In force from
- 1 January 2008
- Jurisdiction
- Bihar State Act
- Subjects
- Judiciary And Legal Profession
Read the full text of Court Fees (Bihar Amendment) ACT, 2008 section by section on LawLens.
Official source: India Code